Smt. Vimla Singh @ Vimla Devi & ... vs State Of U.P.
2013 Latest Caselaw 2581 ALL

Citation : 2013 Latest Caselaw 2581 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Smt. Vimla Singh @ Vimla Devi & ... vs State Of U.P. on 22 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2814 of 2011
 

 
Appellant :- Smt. Vimla Singh @ Vimla Devi & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Tiwari,Bhuvnesh Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

The appeal is mentioned to be taken in the cause list but when it was called out in the revised call, no body appeared to press the bail prayer of appellant. Since it is happening for the first time, passed over for the day.

Order Date :- 22.5.2013

Priyanka

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