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Naresh Guriya & Another vs State Of U.P.
2013 Latest Caselaw 2580 ALL

Citation : 2013 Latest Caselaw 2580 ALL
Judgement Date : 22 May, 2013

Allahabad High Court
Naresh Guriya & Another vs State Of U.P. on 22 May, 2013
Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2239 of 2013
 

 
Appellant :- Naresh Guriya & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

Appeal is admitted for hearing.

Call for the lower Court records.

As prayed by learned Additional Government Advocate for the State, list the bail matter immediately after three weeks.

Order Date :- 22.5.2013

SK

 

 

 
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