Citation : 2013 Latest Caselaw 2578 ALL
Judgement Date : 22 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 53 of 2012 Petitioner :- Mukund Bihari Lal Respondent :- A.K. Mandal General Manager U.P. Gramin Bank And Another Petitioner Counsel :- D.N. Srivastava Respondent Counsel :- Asit Kumar Chaturvedi Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioner, list this case again.
Order Date :- 22.5.2013
A.Nigam
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