Anil Kumar Head Constable & 44 Ors. vs R.N.Srivastava & 3 Ors.
2013 Latest Caselaw 2576 ALL

Citation : 2013 Latest Caselaw 2576 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Anil Kumar Head Constable & 44 Ors. vs R.N.Srivastava & 3 Ors. on 22 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2763 of 2012
 

 
Petitioner :- Anil Kumar Head Constable & 44 Ors.
 
Respondent :- R.N.Srivastava & 3 Ors.
 
Petitioner Counsel :- Dr. Lalta Prasad Mishra,Abhishek Mishra
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit to the application for impleadment.

List in second week of July 2013.

Order Date :- 22.5.2013

A.Nigam

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