Ram Shabad vs Sri Devashish Panda ...
2013 Latest Caselaw 2574 ALL

Citation : 2013 Latest Caselaw 2574 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Ram Shabad vs Sri Devashish Panda ... on 22 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 954 of 2013
 

 
Petitioner :- Ram Shabad
 
Respondent :- Sri Devashish Panda Prin.Secy.Deptt.Agriculture Govt.Of U.P.
 
Petitioner Counsel :- Shyam Mohan
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner states that the order at issue has been complied with and, therefore, this petition be disposed of.

In view of statement of the learned counsel for the petitioner, this petition is disposed of.

Order Date :- 22.5.2013

A.Nigam

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