Citation : 2013 Latest Caselaw 2573 ALL
Judgement Date : 22 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 745 of 2013 Petitioner :- C/M Shree Banhwa Baba Laghu Madhyamik Vidyalaya Ekdalla Respondent :- Mr. Sanjay Sinha Presently Functioning As Secy.Of Basic &Ors Petitioner Counsel :- Sanjay Misra Respondent Counsel :- Neeraj Chaurasia Hon'ble Ajai Lamba,J.
None is present for the petitioner.
List again.
Order Date :- 22.5.2013
A.Nigam
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