Kripal Singh vs Shri Amrendra Singh District ...
2013 Latest Caselaw 2572 ALL

Citation : 2013 Latest Caselaw 2572 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Kripal Singh vs Shri Amrendra Singh District ... on 22 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 743 of 2013
 

 
Petitioner :- Kripal Singh
 
Respondent :- Shri Amrendra Singh District Inspector Of Schools & Others
 
Petitioner Counsel :- S.K. Yadav "Warsi"
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 22.5.2013

A.Nigam

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