Citation : 2013 Latest Caselaw 2571 ALL
Judgement Date : 22 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 704 of 2013 Petitioner :- H.C. Pradeep Kumar Singh & Ors. Respondent :- Sri R.M. Srivastava, Prin. Secy. Home Civil Sectt. & Ors. Petitioner Counsel :- Shiv Shanker Sen,Sandeep Yadav Hon'ble Ajai Lamba,J.
Sri Lalit Shukla, learned State counsel states that the order has been complied with. Affidavit of compliance shall be filed within four weeks.
List on 04.7.2013.
Order Date :- 22.5.2013
A.Nigam
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