Shikha Mishra & Another vs State Of U.P. & 3 Others
2013 Latest Caselaw 2569 ALL

Citation : 2013 Latest Caselaw 2569 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Shikha Mishra & Another vs State Of U.P. & 3 Others on 22 May, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 25119 of 2013
 

 
Petitioner :- Shikha Mishra & Another
 
Respondent :- State Of U.P. & 3 Others
 
Petitioner Counsel :- Anil Kumar Pathak
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

List it on 25.07.2013, as prayed.

Order Date :- 22.5.2013

m.a.

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