Shivgatullah Alias Babbal And ... vs State Of U.P.
2013 Latest Caselaw 2568 ALL

Citation : 2013 Latest Caselaw 2568 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Shivgatullah Alias Babbal And ... vs State Of U.P. on 22 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3814 of 2011
 

 
Appellant :- Shivgatullah Alias Babbal And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Shailendra Singh,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,Amit Daga,Intkhab Alam Khan
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Rejoinder affidavit filed by counsel for the appellant is taken on record.

It is stated that on 22.1.2013 counter affidavit has been filed by counsel for the informant but the same is not on record.

Office is again directed to trace out the same and place it on record.

List again in the next cause list.

Order Date :- 22.5.2013

Priyanka

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