Citation : 2013 Latest Caselaw 2564 ALL
Judgement Date : 22 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1330 of 2013 Appellant :- The Oriental Insurance Co. Ltd. Respondent :- Smt. Vidyawati Devi And 7 Ors. Counsel for Appellant :- Aarun Kumar Shukla Counsel for Respondent :- M.W. Faridi Hon'ble Rajes Kumar,J.
Put up on 29.5.2013 as fresh. Office is directed to give fresh report about the service.
Order Date :- 22.5.2013
OP
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