Kumaluddin vs State Of U.P. And Another
2013 Latest Caselaw 2557 ALL

Citation : 2013 Latest Caselaw 2557 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Kumaluddin vs State Of U.P. And Another on 22 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 866 of 2007
 

 
Petitioner :- Kumaluddin
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- N.K. Yadav,P K Yadav,R.C.Yadav
 
Respondent Counsel :- Govt. Advocate,A K Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present. He submits that Government Appeal No. 4461 of 2007 has been filed and is pending against the judgement impugned in the present revision.

List this case along with aforesaid government appeal in the next cause list.

Order Date :- 22.5.2013

Monika

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