Abhay Singh vs Sri Sanjay Kumar, District ...
2013 Latest Caselaw 2541 ALL

Citation : 2013 Latest Caselaw 2541 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Abhay Singh vs Sri Sanjay Kumar, District ... on 22 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1190 of 2013
 

 
Petitioner :- Abhay Singh
 
Respondent :- Sri Sanjay Kumar, District Magistrate, Sitapur & Others
 
Petitioner Counsel :- Santosh Kumar Mehrotra,Ishwar Dutt Shukla
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List in first week of July 2013.

Order Date :- 22.5.2013

A.Nigam

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