Ram Adhar Tripathi vs State Through C.B.I
2013 Latest Caselaw 2525 ALL

Citation : 2013 Latest Caselaw 2525 ALL
Judgement Date : 22 May, 2013

Allahabad High Court

Ram Adhar Tripathi vs State Through C.B.I on 22 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL APPEAL No. - 1506 of 2002
 

 
Appellant :- Ram Adhar Tripathi
 
Respondent :- State Through C.B.I
 
Counsel for Appellant :- Hemant Kumar Mishra,Aishwarya Jahanvi Prakash,Awadhesh Dwivedi,H.S.Tiwari,Himanshu Prasad,Himanshu Raghav,Ms.Janlaxmi Tiwari,Paresh Mishra,Rajeev Kumar Bajpai
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Ravindra Singh,J.

As prayed list in the next cause list.

Order Date :- 22.5.2013

RPD

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