Balwant Singh vs State Of U.P. & Another
2013 Latest Caselaw 2499 ALL

Citation : 2013 Latest Caselaw 2499 ALL
Judgement Date : 21 May, 2013

Allahabad High Court

Balwant Singh vs State Of U.P. & Another on 21 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 958 of 2006
 

 
Petitioner :- Balwant Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Siddharth Shukla
 
Respondent Counsel :- Govt. Advocate,S. Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned A.G.A. informs the court that Sri Siddharth Shukla, learned counsel for the revisionist has died and he is no more.

Issue notice to the revisionist to appear in person and engage another counsel to pursue his case.

Office to issue notice forthwith.

List this matter in the next cause list.

Order Date :- 21.5.2013

Monika

Download the LatestLaws.com Mobile App