Daya Ram vs State Of U.P.
2013 Latest Caselaw 2493 ALL

Citation : 2013 Latest Caselaw 2493 ALL
Judgement Date : 21 May, 2013

Allahabad High Court

Daya Ram vs State Of U.P. on 21 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2977 of 2012
 

 
Appellant :- Daya Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.N. Yadav,Ashok K Mishra,Dr. Om Prakash Yadav,Vimal Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Sri V.M. Zaidi learned Senior Counsel wants to file rejoinder affidavit.

List in the next cause list.

Order Date :- 21.5.2013

Priyanka

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