Sabbir vs State Of U.P.
2013 Latest Caselaw 2479 ALL

Citation : 2013 Latest Caselaw 2479 ALL
Judgement Date : 21 May, 2013

Allahabad High Court

Sabbir vs State Of U.P. on 21 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 21 of 2006
 

 
Appellant :- Sabbir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.S. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counsel for the appellant is directed to file an affidavit making clear that the appellant has been convicted in any other case or not and he is also directed to detail the criminal history of the appellant Shabbir.

List in the month of July, 2013.

Order Date :- 21.5.2013

Priyanka

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