Govind Singh Nayal [Hearing List] vs State Of U.P. Thorugh The ...
2013 Latest Caselaw 2441 ALL

Citation : 2013 Latest Caselaw 2441 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Govind Singh Nayal [Hearing List] vs State Of U.P. Thorugh The ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2036 of 2011
 

 
Petitioner :- Govind Singh Nayal [Hearing List]
 
Respondent :- State Of U.P. Thorugh The Principal Secy. Lucknow
 
Petitioner Counsel :- G.S.Bisht
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 20.5.2013

A.Nigam

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