Badri Prasad Yadav vs Director Rajya Krishi Utpadan ...
2013 Latest Caselaw 2433 ALL

Citation : 2013 Latest Caselaw 2433 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Badri Prasad Yadav vs Director Rajya Krishi Utpadan ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4366 of 2009
 

 
Petitioner :- Badri Prasad Yadav
 
Respondent :- Director Rajya Krishi Utpadan Mandi Parishad U P Lko.
 
Petitioner Counsel :- R B S Rathore
 
Respondent Counsel :- N C Mehrotra,Brijesh Kr. Chaudhary
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 20.5.2013

A.Nigam

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