Vishmbhar vs Guru Prasad Gupta, Up Ziladhikari ...
2013 Latest Caselaw 2430 ALL

Citation : 2013 Latest Caselaw 2430 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Vishmbhar vs Guru Prasad Gupta, Up Ziladhikari ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1173 of 2013
 

 
Petitioner :- Vishmbhar
 
Respondent :- Guru Prasad Gupta, Up Ziladhikari Fatehpur, Distt. Barabanki
 
Petitioner Counsel :- K.K. Verma
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner states that he does not want to press this petition.

In view of the statement of the learned counsel for the petitioner, this petition is dismissed as not pressed.

Order Date :- 20.5.2013

A.Nigam

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