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Om Prakash vs Director Panchayat Raj Lko. & Ors.
2013 Latest Caselaw 2429 ALL

Citation : 2013 Latest Caselaw 2429 ALL
Judgement Date : 20 May, 2013

Allahabad High Court
Om Prakash vs Director Panchayat Raj Lko. & Ors. on 20 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2401 of 2013
 

 
Petitioner :- Om Prakash
 
Respondent :- Director Panchayat Raj Lko. & Ors.
 
Petitioner Counsel :- R.B.Srivastava,Rajendra Singh
 
Respondent Counsel :- C.S.C.,R.N.Gupta
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case on 27.5.2013.

Order Date :- 20.5.2013

A.Nigam

 

 

 
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