Mukesh Kumar [Hearing List] vs State Of U.P.Through Prin. Secy. ...
2013 Latest Caselaw 2428 ALL

Citation : 2013 Latest Caselaw 2428 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Mukesh Kumar [Hearing List] vs State Of U.P.Through Prin. Secy. ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 422 of 2011
 

 
Petitioner :- Mukesh Kumar [Hearing List]
 
Respondent :- State Of U.P.Through Prin. Secy. State Civil Aviation Deptt.
 
Petitioner Counsel :- P.S.Pandey
 
Respondent Counsel :- C.S.C.,H P Srivastava
 

 
Hon'ble Ajai Lamba,J.

None is present.

List again.

Order Date :- 20.5.2013

A.Nigam

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