Citation : 2013 Latest Caselaw 2425 ALL
Judgement Date : 20 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 2871 of 2013 Petitioner :- Akhilesh Kumar Tiwari Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Panchayat Raj Lk Petitioner Counsel :- Shyam Kinkar Pandey,Virendra Kumar Tiwari Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
Relevant particulars to claim appointment on compassionate ground have not been given.
Accordingly, this petition is dismissed with liberty to the petitioner to file a fresh petition with proper foundation.
Order Date :- 20.5.2013
A.Nigam
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