Jageshwar Chamar vs State Of U.P.
2013 Latest Caselaw 2423 ALL

Citation : 2013 Latest Caselaw 2423 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Jageshwar Chamar vs State Of U.P. on 20 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5717 of 2011
 

 
Appellant :- Jageshwar Chamar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Umrao
 
Counsel for Respondent :- Govt. Advocate,Arvind K.Trivedi
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter Affidavit filed by learned AGA is taken on record.

As prayed by learned counsel for the appellant he is granted a week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 20.5.2013

Priyanka

Download the LatestLaws.com Mobile App