Swaraj Saxena vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 2418 ALL

Citation : 2013 Latest Caselaw 2418 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Swaraj Saxena vs State Of U.P. Through Prin. Secy. ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2888 of 2013
 

 
Petitioner :- Swaraj Saxena
 
Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors.
 
Petitioner Counsel :- Om Prakash Nag,Som Kartik
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioners prays for time.

List in the month of July 2013.

Order Date :- 20.5.2013

A.Nigam

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