Ram Lakhan Verma [Hearing List] vs State Of U P Thr.Its Secy.Revenue & ...
2013 Latest Caselaw 2417 ALL

Citation : 2013 Latest Caselaw 2417 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Ram Lakhan Verma [Hearing List] vs State Of U P Thr.Its Secy.Revenue & ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2477 of 2011
 

 
Petitioner :- Ram Lakhan Verma [Hearing List]
 
Respondent :- State Of U P Thr.Its Secy.Revenue & 5 Ors.
 
Petitioner Counsel :- R K S Surayavanshi
 
Respondent Counsel :- C.S C
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List again.

Order Date :- 20.5.2013

A.Nigam

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