Parshuram Singh @ Pashu Singh & ... vs State Of U.P.
2013 Latest Caselaw 2415 ALL

Citation : 2013 Latest Caselaw 2415 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Parshuram Singh @ Pashu Singh & ... vs State Of U.P. on 20 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4491 of 2010
 

 
Appellant :- Parshuram Singh @ Pashu Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K.R. Sharma,I.K. Upadhaya,M.K. Singh Sengar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

As requested by Sri Rahul Bhargava, passed over for the day.

List in the next cause list.

Order Date :- 20.5.2013

Priyanka

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