Vinay Pratap Alias Chatte And Anr. vs State Of U.P.
2013 Latest Caselaw 2414 ALL

Citation : 2013 Latest Caselaw 2414 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Vinay Pratap Alias Chatte And Anr. vs State Of U.P. on 20 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4903 of 2011
 

 
Appellant :- Vinay Pratap Alias Chatte And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.M. Mishra,D.S.Misra
 
Counsel for Respondent :- Govt. Advocate,Anurag Shukla
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

The case is passed over for the day.

List in the next cause list.

Order Date :- 20.5.2013

Priyanka

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