Shripal vs State Of U.P.
2013 Latest Caselaw 2413 ALL

Citation : 2013 Latest Caselaw 2413 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Shripal vs State Of U.P. on 20 May, 2013

Bench: Abdul Mateen, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 1682 of 2012
 

 
Appellant :- Shripal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

C.M. Application No. 48096 of 2013

This is second bail application filed under Section 389 Cr.P.C. in pending appeal has been moved on behalf of convict Shri Pal Singh serving copy thereof upon learned Government Advocate on 16.05.2013.

Learned Government Advocate may file objection, if any, within three weeks.

List the application thereafter before the Bench concerned.

Order Date :- 20.5.2013

psd

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