Jamaluddin vs The State Of U.P.
2013 Latest Caselaw 2408 ALL

Citation : 2013 Latest Caselaw 2408 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Jamaluddin vs The State Of U.P. on 20 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- BAIL No. - 2187 of 2013
 

 
Petitioner :- Jamaluddin
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Arun Sinha,Siddharth Sinha
 
Respondent Counsel :- Govt.Advocate,Ajeet Kumar
 

 
Hon'ble Ravindra Singh,J.

The learned A.G.A. prays for and is granted two days time to show the call details alongwith the case diary.

Put up on 22.5.2013.

Order Date :- 20.5.2013

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