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Const.2017 [Cp] Susheel Kumar ... vs State Of U.P. Through Principal ...
2013 Latest Caselaw 2407 ALL

Citation : 2013 Latest Caselaw 2407 ALL
Judgement Date : 20 May, 2013

Allahabad High Court
Const.2017 [Cp] Susheel Kumar ... vs State Of U.P. Through Principal ... on 20 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2626 of 2011
 

 
Petitioner :- Const.2017 [Cp] Susheel Kumar Pachauri [Hearing List]
 
Respondent :- State Of U.P. Through Principal Dept.Of Home Lucknow
 
Petitioner Counsel :- Rajesh Singh Chauhan,Vikramaditya Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List again.

Order Date :- 20.5.2013

A.Nigam

 

 

 
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