Citation : 2013 Latest Caselaw 2405 ALL
Judgement Date : 20 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 11 of 2012 Petitioner :- Dharmendra Kumar [At:02:00 P.M.] Respondent :- State Of U.P. Through Prin. Secy. Home Deptt. Lko. & Ors. Petitioner Counsel :- Badrish Tripathi Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays for time.
List again.
Order Date :- 20.5.2013
A.Nigam
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