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Ram Nakshatra Yadav [At:02:00 ... vs State Of U.P. Through Principal ...
2013 Latest Caselaw 2404 ALL

Citation : 2013 Latest Caselaw 2404 ALL
Judgement Date : 20 May, 2013

Allahabad High Court
Ram Nakshatra Yadav [At:02:00 ... vs State Of U.P. Through Principal ... on 20 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5924 of 2012
 

 
Petitioner :- Ram Nakshatra Yadav [At:02:00 P.M.]
 
Respondent :- State Of U.P. Through Principal Secy. Medical & Health &Ors.
 
Petitioner Counsel :- Anwar Ashfaq,Manish Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Supplementary affidavit has been filed by Mr. Manish Singh, advocate, who would now be appearing for the petitioner.

Let the name of Sri Manish Singh, Advocate, be reflected in the list as counsel for the petitioner.

Order Date :- 20.5.2013

A.Nigam

 

 

 
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