Chandrika Prasad Maurya & 5 Ors. vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 2401 ALL

Citation : 2013 Latest Caselaw 2401 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Chandrika Prasad Maurya & 5 Ors. vs State Of U.P. Through Prin. Secy. ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2885 of 2013
 

 
Petitioner :- Chandrika Prasad Maurya & 5 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Agriculture Lko. & Ors.
 
Petitioner Counsel :- Dhirendra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioners.

List again as fresh.

Order Date :- 20.5.2013

A.Nigam

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