Dr. Shobhna Dube vs Ld. Spl. A.D.J. E.C. Act Lucknow & ...
2013 Latest Caselaw 2400 ALL

Citation : 2013 Latest Caselaw 2400 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Dr. Shobhna Dube vs Ld. Spl. A.D.J. E.C. Act Lucknow & ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 319 of 2011
 

 
Petitioner :- Dr. Shobhna Dube
 
Respondent :- Ld. Spl. A.D.J. E.C. Act Lucknow & Another
 
Petitioner Counsel :- Dr.Shobhana Dube(Inperson
 
Respondent Counsel :- Govt. Advocate,I.B. Singh,K.K. Singh,Nisar Ahmad
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List in first week of July 2013.

Order Date :- 20.5.2013

A.Nigam

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