Ram Kishore And Others vs State Of U.P.
2013 Latest Caselaw 2399 ALL

Citation : 2013 Latest Caselaw 2399 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Ram Kishore And Others vs State Of U.P. on 20 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3703 of 2011
 

 
Appellant :- Ram Kishore And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,S.N. Ojha,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,Ved Prakash Pandey
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Ved Prakash Pandey learned counsel for the informant.

List in the next cause list.

Order Date :- 20.5.2013

Priyanka

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