Allu @ Alendar & Another vs State Of U.P.
2013 Latest Caselaw 2396 ALL

Citation : 2013 Latest Caselaw 2396 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Allu @ Alendar & Another vs State Of U.P. on 20 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2765 of 2011
 

 
Appellant :- Allu @ Alendar & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijendra Kumar Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over at the request made on behalf of Sri P.N. Mishra, learned Senior Counsel.

Passed over for the day.

Order Date :- 20.5.2013

Priyanka

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