Pragya Tripathi vs Ram Kripal Prasad
2013 Latest Caselaw 2394 ALL

Citation : 2013 Latest Caselaw 2394 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Pragya Tripathi vs Ram Kripal Prasad on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1167 of 2013
 

 
Petitioner :- Pragya Tripathi
 
Respondent :- Ram Kripal Prasad
 
Petitioner Counsel :- Mahendra Singh Rathore
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again as fresh.

Order Date :- 20.5.2013

A.Nigam

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