Ajay Kumar Singh vs State Of U.P.Through Secy,Home ...
2013 Latest Caselaw 2375 ALL

Citation : 2013 Latest Caselaw 2375 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Ajay Kumar Singh vs State Of U.P.Through Secy,Home ... on 20 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- BAIL No. - 1024 of 2013
 

 
Petitioner :- Ajay Kumar Singh
 
Respondent :- State Of U.P.Through Secy,Home Civil Secretariat,Lucknow
 
Petitioner Counsel :- Akhter Abbas,Syed Husain Abbas
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Learned counsel for the complainant files counter affidavit.

Learned counsel for the applicant prays for and is granted three weeks time to file rejoinder affidavit.

List in the month of July, 2013.

Order Date :- 20.5.2013

RPD

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