Kunwar Pal Singh Verma vs State Of U.P. And Others
2013 Latest Caselaw 2360 ALL

Citation : 2013 Latest Caselaw 2360 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Kunwar Pal Singh Verma vs State Of U.P. And Others on 17 May, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - A No. - 10991 of 2008
 

 
Petitioner :- Kunwar Pal Singh Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Saran,Gaurav Kakkar,S.D.Dubey
 
Respondent Counsel :- C.S.C.,A.K. Pandey,G.D.Mishra
 

 
Hon'ble Dilip Gupta,J.

Second supplementary rejoinder affidavit filed today be kept on record.

Learned counsel for the respondents prays for and is granted two weeks' time to examine the matter and, if necessary, file a counter affidavit.

List this petition in July 2013.

Order Date :- 17.5.2013

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