Smt.Jannatun Alias ... vs State Of U.P.Through Home ...
2013 Latest Caselaw 2359 ALL

Citation : 2013 Latest Caselaw 2359 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Smt.Jannatun Alias ... vs State Of U.P.Through Home ... on 17 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- HABEAS CORPUS No. - 173 of 2013
 

 
Petitioner :- Smt.Jannatun Alias Jannitulnisha
 
Respondent :- State Of U.P.Through Home Secy.U.P.Shashan Lko.& Ors.
 
Petitioner Counsel :- Virendra Kumar Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

This petition is disposed of as withdrawn with liberty to file fresh at the appropriate stage.

Order Date :- 17.5.2013

RPD

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