Dalbir Singh vs Rajesh Singh & Others
2013 Latest Caselaw 2357 ALL

Citation : 2013 Latest Caselaw 2357 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Dalbir Singh vs Rajesh Singh & Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2109 of 2011
 

 
Petitioner :- Dalbir Singh
 
Respondent :- Rajesh Singh & Others
 
Petitioner Counsel :- A.R. Dube
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri A.R. Dube, Advocate. List this case showing the name of Sri Akhilesh Kumar Ojha as counsel for the respondents.

Order Date :- 17.5.2013

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