Icici Lombard General Insurance ... vs Qayyum @ Kallu And Others
2013 Latest Caselaw 2356 ALL

Citation : 2013 Latest Caselaw 2356 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Icici Lombard General Insurance ... vs Qayyum @ Kallu And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4174 of 2012
 

 
Petitioner :- Icici Lombard General Insurance Co. Ltd., Lucknow
 
Respondent :- Qayyum @ Kallu And Others
 
Petitioner Counsel :- Saurabh Srivastava
 
Respondent Counsel :- Devesh Vikram
 

 
Hon'ble Rajes Kumar,J.

Cases of Sri Saurabh Srivastava, Advocate are reported to have been adjourned upto 31.5.2013.

List thereafter.

Order Date :- 17.5.2013

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