United India Insurance Co. Ltd. vs Smt. Geeta Devi & Others
2013 Latest Caselaw 2354 ALL

Citation : 2013 Latest Caselaw 2354 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Geeta Devi & Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 341 of 2007
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Geeta Devi & Others
 
Petitioner Counsel :- Dsaurabh Srivastava
 
Respondent Counsel :- Ram Singh
 

 
Hon'ble Rajes Kumar,J.

Cases of Sri Saurabh Srivastava, Advocate, are reported to have been adjourned upto 31.5.2013.

List thereafter.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App