The New India Assurance Co. Ltd. vs Smt. Ram Shree And Others
2013 Latest Caselaw 2353 ALL

Citation : 2013 Latest Caselaw 2353 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Ram Shree And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3470 of 2011
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Ram Shree And Others
 
Petitioner Counsel :- Rakesh Bahadur
 

 
Hon'ble Rajes Kumar,J.

Notices have been sent to respondent nos. 1 to 9 by registered post. Neither undelivered cover nor acknowledgment slip has been returned back after service. Thus, there is a deemed service.

List for hearing.

Order Date :- 17.5.2013

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