Mohammad Mukhtar Ahmad vs Ghulam Abdul Qadir Alvi
2013 Latest Caselaw 2352 ALL

Citation : 2013 Latest Caselaw 2352 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Mohammad Mukhtar Ahmad vs Ghulam Abdul Qadir Alvi on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 762 of 2012
 

 
Petitioner :- Mohammad Mukhtar Ahmad
 
Respondent :- Ghulam Abdul Qadir Alvi
 
Petitioner Counsel :- M. Islam,Puneet Kumar Verma
 
Respondent Counsel :- Samim Ahmad
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Puneet Kumar Verma, Advocate.

Order Date :- 17.5.2013

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