Jagdish Prasad vs Mustak Ahmed And Others
2013 Latest Caselaw 2351 ALL

Citation : 2013 Latest Caselaw 2351 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Jagdish Prasad vs Mustak Ahmed And Others on 17 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3111 of 2012
 

 
Petitioner :- Jagdish Prasad
 
Respondent :- Mustak Ahmed And Others
 
Petitioner Counsel :- S.D. Gupta
 
Respondent Counsel :- Ajay Singh
 

 
Hon'ble Rajes Kumar,J.

Steps have been taken to serve the respondents by ordinary post. Respondent no. 3 is represented by Sri Ajay Singh, Advocate. No one has put in appearance on behalf of respondent nos. 1 and 2. Let the appellant may take steps to serve the respondent nos. 1 and 2 by registered post.

Order Date :- 17.5.2013

Download the LatestLaws.com Mobile App