Citation : 2013 Latest Caselaw 2349 ALL
Judgement Date : 17 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 35 of 2013 Petitioner :- Rajesh Kacker Respondent :- Smt. Saroj And Others Petitioner Counsel :- A.K. Gupta Hon'ble Rajes Kumar,J.
Let the appellant may take steps to serve the respondents by registered post within two weeks.
Order Date :- 17.5.2013
OP
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