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Shailendra Kumar Mishra vs Smt.Raj Kumari And 2 Ors.
2013 Latest Caselaw 2343 ALL

Citation : 2013 Latest Caselaw 2343 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
Shailendra Kumar Mishra vs Smt.Raj Kumari And 2 Ors. on 17 May, 2013
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 916 of 2005
 

 
Petitioner :- Shailendra Kumar Mishra
 
Respondent :- Smt.Raj Kumari And 2 Ors.
 
Petitioner Counsel :- S.H.Ibrahim
 
Respondent Counsel :- Govt.Advocate,Jai Pal Singh
 

 
Hon'ble Ravindra Singh,J.

It is submitted by learned counsel for the applicant that he has not received any instruction.

This application is dismissed for want of prosecution.

The interim order, if any, is hereby vacated.

Order Date :- 17.5.2013

RPD

 

 

 
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