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M/S Kanchan Automobiles vs Smt. Rita Kushwaha And Others
2013 Latest Caselaw 2340 ALL

Citation : 2013 Latest Caselaw 2340 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
M/S Kanchan Automobiles vs Smt. Rita Kushwaha And Others on 17 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3576 of 2008
 

 
Petitioner :- M/S Kanchan Automobiles
 
Respondent :- Smt. Rita Kushwaha And Others
 
Petitioner Counsel :- Manoj Misra,Vishal Tandon
 
Respondent Counsel :- Shyam Sunder Mishra,Smt. Usha Srivastava
 

 
Hon'ble Rajes Kumar,J.

As per office report, notice has been sent to respondent nos. 2 and 4 by registered post. Neither undelivered cover nor acknowledgment slip has been returned back after service. Thus, there is a deemed service.

List for hearing.

Order Date :- 17.5.2013

OP

 

 

 
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